BADAR DURREZ AHMED, . SANJEEV SACHDEVA

1,499 recorded High Court judgment(s) · 2014–2019

Courts

Disposal nature

Recent judgments

• SHAMBHU NATH DAS & ORS v. DIRECTORS OF EDUCATION, GOVT OF NCT & ORS — Delhi High Court (2019-07-19)
• SATISH KUMAR GOYAL & ORS. v. THE GOVERNMENT OF NCT OF DELHI & ORS. — Delhi High Court (2019-03-25)
• MANJEET DABAS AND ORS. v. LT. GOVERNOR OF DELHI AND ORS. — Delhi High Court (2019-03-25)
• SHISH RAM v. UOI AND ORS — Delhi High Court (2018-11-12)
• VINIT KUMAR v. UNION OF INDIA & ORS — Delhi High Court (2018-11-12)
• SURESH KUMAR & ORS. v. UNION OF INDIA & ORS. — Delhi High Court (2017-12-12)
• RAJEEV KUMAR v. THE CENTRAL VIGILANCE COMMISSION AND ORS — Delhi High Court (2017-08-16)
• KUSUM SEHGAL v. THE NORTH ZONE MUNICIPAL CORPORATION, CIVIC CENTRE & ORS — Delhi High Court (2017-01-12)
• BHARAT ALUMINIUM COMPANY LIMITED v. UNION OF INDIA & ANR — Delhi High Court (2016-09-30)
• MOHAN LAL v. GNCT OF DELHI AND ORS — Delhi High Court (2016-07-27)