BADAR DURREZ AHMED, . RAJIV SHAKDHER

166 recorded High Court judgment(s) · 2008–2012

Courts

Disposal nature

Recent judgments

• M.C.D. v. SIRPAL & ORS. — Delhi High Court (2012-02-29)
• GLOBAL LOGIC (I) PVT LTD v. THE ADDITIONER COMMISSIONR OF INCOME TAX — Delhi High Court (2008-12-19)
• HCL TECHNOLOGIES BPO SERVIES LTD v. THE ADDITIONAL COMMISSIONR OF INCOME TAX — Delhi High Court (2008-12-19)
• HCL TECHNOLOGIES LTD v. THE ADDITIONAL COMMISSIONR OF INCOME TAX — Delhi High Court (2008-12-19)
• KAMLA DIALS AND DEVICES LTD. THE. YASHOVARDHAN SABOO CHIEF EXECUTIVE OFFICER v. ADDITIONAL COMMISSIONER OF INCOME TAX & ANR. — Delhi High Court (2008-12-19)
• HAIER APPLIANCE (I) PVT LTD v. THE ADITIONER COMMISSIONER OF INCOME TAX — Delhi High Court (2008-12-19)
• MOSER BAER INDIA LTD. THR. MINNI KATARIYA v. THE ADDITIONAL COMMISSIONER OF INCOME TAX & ANR. — Delhi High Court (2008-12-19)
• SILVER OAK LABORATORIES P.LTD. v. DEPUTY COMMISSIONER OF INCOME — Delhi High Court (2008-12-18)
• COMMISSIONER OF INCOME TAX CENTRAL I v. SAIN PROCESSSING & WEAVING MILLS P.LTD. — Delhi High Court (2008-12-17)
• BHAV SHAKTI STEEL MINES P.LTD. v. COMMISSIONER OF INCOME TAX NEW DELHI — Delhi High Court (2008-12-16)