BADAR DURREZ AHMED, . R.V.EASWAR

132 recorded High Court judgment(s) · 2012–2014

Courts

Disposal nature

Recent judgments

• JOGINDER v. THE STATE NCT OF DELHI — Delhi High Court (2014-07-24)
• ASHOK PATHAK v. COMMISSIONER OF CUSTOMS — Delhi High Court (2013-09-27)
• COMMISSIONER OF INCOME TAX (CENTRAL-I) v. C-I INDIA PVT LTD — Delhi High Court (2013-04-16)
• COMMISSIONER OF INCOME TAX (CENTRAL-I) v. C-1 INDIA PVT LTD — Delhi High Court (2013-04-16)
• COMMISSIONER OF INCOME TAX (CENTRAL-1) v. C-1 INDIA PVT LTD — Delhi High Court (2013-04-16)
• TASNEEMUL HAQ (SINCE DECEASED) THRU L.R'S v. UOI & ANR — Delhi High Court (2013-04-16)
• COMMISSIONER OF INCOME TAX(CENTRAL) -1 v. C-1 INDIA PVT LTD — Delhi High Court (2013-04-16)
• CIT v. ELSAMEX INDIA PVT LTD — Delhi High Court (2013-04-16)
• CIT v. ELSAMEX INDIA PVT LTD — Delhi High Court (2013-04-16)
• SUNNY GOEL v. THE COMMISSIONER OF CENTRAL EXCISE — Delhi High Court (2013-04-15)