BADAR DURREZ AHMED, . ASHUTOSH KUMAR

507 recorded High Court judgment(s) · 2016–2018

Courts

Disposal nature

Recent judgments

• VINOD KUMAR & ANR. v. UNION OF INDIA & ORS. — Delhi High Court (2018-12-19)
• BALJINDER SINGH AND ANR v. KARVY FINANCIAL SERVICES LTD — Delhi High Court (2017-07-11)
• ISHWAR SINGH AND ORS v. UNION OF INDIA AND ORS. — Delhi High Court (2017-07-11)
• GITA SARAN SINGH & ANR v. SABITA UBEROI — Delhi High Court (2017-07-10)
• BIOTECH INTERNATIONAL LTD. v. NEW DELHI MUNICIPAL COUNCIL (NDMC) — Delhi High Court (2017-05-17)
• SANJAY PURI v. LALIT PURI — Delhi High Court (2017-03-29)
• JAGDISH KUMAR ARORA v. UNION OF INDIA & ANR — Delhi High Court (2017-03-28)
• MAYA DEVI & ANR v. UNION OF INDIA & ORS — Delhi High Court (2017-03-28)
• MAHANAGAR TELEPHONE NIGAM LIMITED v. M/S UNIBROS — Delhi High Court (2017-03-28)
• RAHUL BATRA v. UNION OF INDIA & ANR — Delhi High Court (2017-03-28)