BADAR DURREZ AHMED

360 recorded High Court judgment(s) · 2006–2017

Courts

Disposal nature

Recent judgments

• SURESH KUMAR DAGAR & ORS. v. UNION OF INDIA & ORS. — Delhi High Court (2017-04-25)
• DIWAN CHAND v. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI & ANOTHER — Delhi High Court (2016-11-15)
• SURESH CHAND & ORS v. STATE & ORS — Delhi High Court (2016-07-12)
• BIJENDER KAUSHIK & ORS v. REGISTRAR OF CO-OPERATIVE SOCIETIES & ORS — Delhi High Court (2015-09-28)
• M/S PT MUNSHI RAM AND ASSOCIATES PVT.LTD v. GOVT.OF NATIONAL CAPITAL TERRITORY OF DELHI AND ANR — Delhi High Court (2015-03-19)
• CHARAN SINGH & ANR. v. UNION OF INDIA & ANR. — Delhi High Court (2014-12-15)
• DINESH KUMAR HIMATSINGKA v. GOVERNMENT OF NCT OF DELHI & ORS. — Delhi High Court (2014-12-15)
• FAZRUDDIN v. GOVT. OF NCT OF DELHI & ORS. — Delhi High Court (2014-12-15)
• TEJPAL SINGH & ORS. v. UNION OF INDIA & ORS. — Delhi High Court (2014-12-15)
• PANKAJ KAPUR v. GOVT OF NCT OF DELHI & ORS — Delhi High Court (2014-12-15)