BACHCHOO LAL,VIPIN CHANDRA DIXIT
88 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 88 |
Disposal nature
| Disposed off/Decided on merits | 42 |
| Dismissed on merits | 37 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 9 |
Recent judgments
- CHANDRA PAL, PRADHAN v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2021-05-21)
- SHADAB v. STATE OF U.P AND 3 OTHERS — Allahabad High Court (2021-05-21)
- YOGESH KUMAR AND 4 OTHERS v. STATE OF U.P AND OTHERS — Allahabad High Court (2021-05-21)
- Tarachandra Rai v. State of up AND 3 OTHERS — Allahabad High Court (2021-05-21)
- SHAILENDRA KUMAR AND OTHERS v. STATE OF UTTAR PRADESH AND OTHERS — Allahabad High Court (2021-05-21)
- Smt. Chetna v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-05-21)
- Munna @ Ravindra Yadav and others v. State of UP AND OTHERS — Allahabad High Court (2021-05-21)
- Rahul Upadhyay AND OTHERS v. State of U.P. AND OTHERS — Allahabad High Court (2021-05-21)
- KAVITA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-05-21)
- SMT RAJKUMARI AND 2 OTHERS v. STATE OF UP AND 3 OTHERS — Allahabad High Court (2021-05-21)
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