BACHCHOO LAL,SUBHASH CHANDRA SHARMA

847 recorded High Court judgment(s) · 2020–2021

Courts

Allahabad High Court

847

Disposed off/Decided on merits	462
Dismissed on merits	272
Dismiss other than merit(DD/Non Prosec./Abated)	107
Allowed/Partly Allowed on merits	6

MUNNA ALIAS TEERATHRAJ v. STATE OF U.P. — Allahabad High Court (2021-05-20)
BAKSHRAJ v. STATE OF U.P. — Allahabad High Court (2021-05-20)
GYAN SINGH SHAKYA v. STATE OF U.P. — Allahabad High Court (2021-03-08)
SMT. MEENA v. STATE OF U.P. — Allahabad High Court (2021-03-08)
ADNAN @ AJNAN AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-02-19)
SADDAM v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-02-19)
RAM KISHAN JATAV v. JUDICIAL MAGISTRATE AND 2 OTHERS — Allahabad High Court (2021-02-18)
SATISH KASHYAP and ANOTHER v. STATE OF U.P. — Allahabad High Court (2021-02-10)
HARISH KASHYAP v. STATE OF U.P. — Allahabad High Court (2021-02-10)
SMT. DEEKSHA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-02-09)