BACHCHOO LAL,SUBHASH CHAND

28 recorded High Court judgment(s) · 2020–2021

Courts

Allahabad High Court

Disposed off/Decided on merits	19
Dismissed on merits	7
Dismiss other than merit(DD/Non Prosec./Abated)	2

DEEPAK KUMAR SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-03-25)
SANT RAJ AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-12-18)
ANKIT KUMAR DUBEY v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-12-18)
RIYAZ AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-12-18)
SURESH CHANDRA AND 6 OTHERS v. State of U.P. AND2 OTHERS — Allahabad High Court (2020-12-18)
NASEEM v. State of U.P. AND ANOTHER — Allahabad High Court (2020-12-18)
ASHOK YADAV @ ASHOK KUMAR YADAV AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-12-18)
MOHD. KAMIL AND 5 OTHERS v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2020-12-18)
RAM LALAN v. State of U.P. AND 5 OTHERS — Allahabad High Court (2020-12-18)
SACHIN KUMAR @ SACHIN SAGAR @ JEETU AND 4 OTHERS v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2020-12-18)