BACHCHOO LAL,SHASHI KANT GUPTA

94 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Disposed off/Decided on merits	73
Dismissed on merits	14
Dismiss other than merit(DD/Non Prosec./Abated)	6
Allowed/Partly Allowed on merits	1

IN RE v. SRI ARUN SOLANKI AND OTHERS — Allahabad High Court (2018-11-20)
ATUL VIKRAM SINGH AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-05-31)
BHURA @ JAHID AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-05-22)
OM PRAKASH PRAJAPATI AND ANR. v. DISTRICT MAGISTRATE JAUNPUR SRI SARVAGYA RAM MISHRA AND 7 ORS. — Allahabad High Court (2018-05-22)
ASHU TIWARI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-05-21)
SOHAN PAL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-05-21)
BANTI (MINOR) AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-05-18)
RUCHI AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-05-18)
SANJU YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-05-18)
LAL BABU AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-05-18)