LexBACHCHOO LAL,SHAMIM AHMED
33 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 33 |
Disposal nature
| Dismissed on merits | 19 |
| Disposed off/Decided on merits | 14 |
Recent judgments
- PRAMOD KUMAR SINGH v. State of U.P. AND ANOTHER — Allahabad High Court (2021-07-02)
- INDU SINGH @ INDENU SINGH v. State of U.P. AND ANOTHER — Allahabad High Court (2021-07-02)
- MOHD HIFZAN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-07-02)
- SMT. KALPANA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-07-02)
- MOHD. ZEESHAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-07-02)
- MUSKAN YADAV AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-07-02)
- DHARAM DAS KUSHWAHA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-07-02)
- GYANU PATEL @ NILESH PATEL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-07-02)
- SULEMAN AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-07-02)
- DEEPAK GUPTA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-07-02)