LexBACHCHOO LAL,SANJAY KUMAR PACHORI
231 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 231 |
Disposal nature
| Disposed off/Decided on merits | 96 |
| Dismissed on merits | 91 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 44 |
Recent judgments
- JAGDISH v. STATE OF U.P. — Allahabad High Court (2021-07-01)
- MANOJ KUMAR v. STATE OF U.P. — Allahabad High Court (2021-07-01)
- IRFAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-06-25)
- RAN PAL v. STATE — Allahabad High Court (2021-06-25)
- RAM PRAKASH AND 4 OTHERS v. STATE OF UP AND OTHERS — Allahabad High Court (2021-06-25)
- AMRIT CHAUHAN v. STATE OF U.P AND OTHERS — Allahabad High Court (2021-06-25)
- AMRIT LAL v. STATE — Allahabad High Court (2021-06-25)
- JAYVIR v. STATE — Allahabad High Court (2021-06-25)
- LALLU NAI AND 2 OTHERS v. State of U.P. AND 2 ORS — Allahabad High Court (2021-06-25)
- HANSA SINGH v. STATE — Allahabad High Court (2021-06-25)