BACHCHOO LAL,RAM SURAT RAM (MAURYA)

39 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Disposed off/Decided on merits	21
Dismissed on merits	11
Dismiss other than merit(DD/Non Prosec./Abated)	5
Allowed/Partly Allowed on merits	2

RAM CHANDRA AND OTHERS v. STATE — Allahabad High Court (2018-12-05)
SOHAN LAL and OTHERS v. STATE OF U.P. — Allahabad High Court (2018-11-30)
JAIVEER YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-22)
ASHOK YADAV v. STATE — Allahabad High Court (2018-11-20)
DARA YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-20)
KAILASH CHAND v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-19)
DIVAKAR SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-19)
INDRAVEER SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-19)
SHIV KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-19)
RAMESH CHANDRA RAI v. STATE — Allahabad High Court (2018-11-16)