LexBACHCHOO LAL,RAM KRISHNA GAUTAM
82 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 82 |
Disposal nature
| Disposed off/Decided on merits | 51 |
| Dismissed on merits | 18 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 13 |
Recent judgments
- GHANSHYAM CHAUDHARY and ANOTHER v. STATE OF U.P. — Allahabad High Court (2020-07-28)
- SIDDIQ v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-06-26)
- SONU @ MOHD. GUFARAN AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-06-26)
- SEETU @ BHUVNESH KUMAR AND 6 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-06-26)
- SANTOSH AND 6 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-06-26)
- AYUSH NISHAD v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-06-26)
- SHIVAM AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-06-26)
- CHANDAN KUMAR AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-06-26)
- RIZWAN ALI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-06-26)
- AKANKSHA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-06-26)