LexBACHCHOO LAL,NARENDRA KUMAR JOHARI
32 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 32 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 25 |
| Dismissed on merits | 4 |
| Allowed/Partly Allowed on merits | 3 |
Recent judgments
- MUNNA v. STATE OF U.P. — Allahabad High Court (2020-01-13)
- SUNIL and OTHERS v. STATE OF U.P. — Allahabad High Court (2020-01-13)
- BALKISHAN v. STATE OF U.P. — Allahabad High Court (2020-01-13)
- SURAJ v. STATE OF U.P. — Allahabad High Court (2019-11-29)
- SMT.MAHESHWARI DEVI v. STATE OF U.P.and OTHERS — Allahabad High Court (2019-11-15)
- MANI PAL and ANOTHER v. STATE OF U.P. — Allahabad High Court (2019-11-07)
- RANVIR SINGH AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2019-11-07)
- BADAN SINGH v. STATE OF U.P. — Allahabad High Court (2019-11-05)
- JAGANATH YADAV v. STATE OF U.P. — Allahabad High Court (2019-11-04)
- RAMESH ALIAS GUTTI v. STATE OF U.P. — Allahabad High Court (2019-10-21)