BACHCHOO LAL

3,481 recorded High Court judgment(s) · 2017–2021

Courts

Allahabad High Court

3481

Allowed/Partly Allowed on merits	2202
Disposed off/Decided on merits	719
Dismissed on merits	384
Dismiss other than merit(DD/Non Prosec./Abated)	130
(unspecified)	44
Decided by Lok Adalat	1
Reference Disposed off	1

SEEMA v. State of U.P. — Allahabad High Court (2021-05-07)
VINOD PAL v. State of U.P AND ANOTHER — Allahabad High Court (2021-05-07)
MUNNA LAL v. State of U.P. — Allahabad High Court (2021-05-07)
RAMAKANT YADAV AND ANOTHER v. State of U.P. — Allahabad High Court (2021-05-07)
RAJESH v. State of U.P. — Allahabad High Court (2021-05-07)
VIRENDRA MISHRA @ GOLAI v. State of U.P. — Allahabad High Court (2021-02-19)
RAVI GUPTA @ RAHUL KUMAR GUPTA v. STATE OF U.P. — Allahabad High Court (2021-01-22)
DHARMENDRA RAJPUT v. State of U.P. — Allahabad High Court (2021-01-22)
TAFSEER v. State of U.P. — Allahabad High Court (2020-12-14)
SONU KHARWAR v. State of U.P. — Allahabad High Court (2020-09-29)