LexBACHCHOO LAL,DINESH PATHAK
25 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 25 |
Disposal nature
| Disposed off/Decided on merits | 20 |
| Dismissed on merits | 4 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
Recent judgments
- KHUSHI AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-11-05)
- PRAVEEN KUMAR AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-11-05)
- AJAY AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-11-05)
- VINOD KUMAR AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-11-05)
- UMA SHANKAR AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-11-05)
- JITENDRA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-11-05)
- VIKASH YADAV @ CHANDRA SHEKHAR YADAV AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-11-05)
- ABDUL AHAD SIDDIQUI AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-11-05)
- NASREEN AND 9 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-11-05)
- RAM PARIKHA PASI AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-11-05)