LexBACHCHOO LAL,B.K. NARAYANA
22 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 22 |
Disposal nature
| Disposed off/Decided on merits | 20 |
| Dismissed on merits | 1 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- MINESH SHAH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-10-08)
- USHA RANI AND ANOTHER v. State of U.P. AND 03 OTHERS — Allahabad High Court (2018-10-08)
- BABLU YADAV @ PARMANAND v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-08)
- SONI YADAV AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-10-08)
- BABITA DEVI v. State of U.P. AND 7 OTHERS — Allahabad High Court (2018-10-08)
- RAVISH KUAMR @ RAM SHANKER AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-08)
- SULEMAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-08)
- SEEMA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-08)
- TULSI ALIAS SHABNAM v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-08)
- REEMA AND ANOTHER v. State of U.P. AND 5 OTHERS — Allahabad High Court (2018-10-08)