BACHCHOO LAL,AMRESHWAR PRATAP SAHI

76 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Dismissed on merits	40
Disposed off/Decided on merits	17
Allowed/Partly Allowed on merits	12
Dismiss other than merit(DD/Non Prosec./Abated)	7

ANIL KASYHAP v. STATE OF U.P. — Allahabad High Court (2018-11-13)
SACHIN v. STATE OF U.P. — Allahabad High Court (2018-10-08)
RAVINDER v. STATE OF U.P. — Allahabad High Court (2018-10-08)
RAJESH KUMAR MISHRA v. State of U.P. AND 5 ORS — Allahabad High Court (2018-09-28)
NAGESHWAR PRASAD MISHRA v. DISTRICT BASIC EDUCATION OFFICER AND 2 OTHERS — Allahabad High Court (2018-09-28)
AJEET KUMAR and 2 OTHERS v. STATE OF U.P. — Allahabad High Court (2018-09-28)
KUMARI PINKI GOND v. State of U.P. AND ANOTHER — Allahabad High Court (2018-09-28)
MASOOD AHMAD AND 4 ORS v. State of U.P. AND 19 ORS — Allahabad High Court (2018-09-28)
MEENAKSHI PANDEY @ MEENAKSHI MISHRA v. State of U.P. AND 3 ORS — Allahabad High Court (2018-09-28)
CHANDRA PRAKASH MANI v. STATE OF U.P. — Allahabad High Court (2018-09-28)