LexBABU MATHEW P.JOSEPH, THOTTATHIL B.RADHAKRISHNAN
786 recorded High Court judgment(s) · 2012–2016
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 786 |
Disposal nature
| DISMISSED | 371 |
| DISPOSED OF | 251 |
| ALLOWED | 57 |
| CLOSED | 30 |
| DISMISSED AS NOT PRESSED | 18 |
| DISMISSED AS WITHDRAWN | 18 |
| PARTLY ALLOWED | 11 |
| DISMISSED AS INFRUCTUOUS | 9 |
Recent judgments
- PAUL ROBSON v. MINERVA CHITTIES AND MONEY LENDERS PVT. LTD. — Kerala High Court (2016-03-02)
- OMANA DINESAN v. DHANALAKSHMI BANK LTD. — Kerala High Court (2016-03-02)
- P.C.GANGA v. VALLUVANATTUDAYA VADAKKARA SWAROOPAM — Kerala High Court (2016-03-02)
- P.K.KARAPPAN v. VALLIVATTOM SERVICE CO-OPERATIVE BANK — Kerala High Court (2016-02-18)
- K.DEVAKI AMMA (LATE) v. MADASSERL SRIDHARA MENON — Kerala High Court (2015-12-18)
- M/S. LE LAGOOON HOLIDAYS (P) LTD. v. THE VYTTILA MOBILITY HUB SOCIETY — Kerala High Court (2015-09-22)
- THE REGISTRAR (GENERAL) HIGH COURT OF KERALA v. BEENA C K — Kerala High Court (2015-09-22)
- N NARAYANAN v. STATE OF KERALA — Kerala High Court (2015-09-22)
- C.P.MULLAKOYA v. ADMINISTRATOR,UT OF LAKSHADWEEP AND OTHE — Kerala High Court (2015-05-20)
- T.L. ANANTHASIVAN v. GOVERNMENT OF KERALA — Kerala High Court (2015-04-07)