LexBABU MATHEW P.JOSEPH, S.SIRI JAGAN
356 recorded High Court judgment(s) · 2013–2014
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 356 |
Disposal nature
| DISPOSED OF | 167 |
| DISMISSED | 119 |
| DISMISSED AS WITHDRAWN | 23 |
| ALLOWED | 12 |
| PARTLY ALLOWED | 11 |
| CLOSED | 10 |
| DISMISSED AS INFRUCTUOUS | 5 |
| REMANDED | 4 |
Recent judgments
- STATE OF KERALA v. JULIET — Kerala High Court (2014-01-13)
- STATE OF KERALA v. KOMALAM — Kerala High Court (2014-01-13)
- K.MADHAVAN v. SPECIAL TAHSILDAR,THALASSERY — Kerala High Court (2014-01-02)
- JOJI AUGUSTINE v. SHAJU THOMAS — Kerala High Court (2014-01-02)
- VASU S/O.CHOTHY v. SIVAN, S/O.SREEDHARAN — Kerala High Court (2014-01-02)
- P.MANI v. VIJAYA KUMAR — Kerala High Court (2014-01-02)
- LAKSHMI BALANANDAN AND ANOTHER v. STATE OF KERALA — Kerala High Court (2014-01-02)
- N.MOHANAN v. THE DISTRICT POLICE CHIEF, ERNAKULAM RURAL — Kerala High Court (2014-01-02)
- STATE OF KERALA v. RAVIKUMARAN PILLAI — Kerala High Court (2013-12-17)
- K.S.VIJAYAN v. STATE OF KERALA — Kerala High Court (2013-11-22)