LexBABU MATHEW P.JOSEPH, P.N.RAVINDRAN
122 recorded High Court judgment(s) · 2012–2016
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 122 |
Disposal nature
| DISMISSED | 58 |
| DISPOSED OF | 29 |
| ALLOWED | 13 |
| PARTLY ALLOWED | 7 |
| CLOSED | 7 |
| DISMISSED AS WITHDRAWN | 3 |
| DISMISSED AS NOT PRESSED | 3 |
| DISMISSED FOR DEFAULT | 2 |
Recent judgments
- MATHEW P.J v. THE PRINCIPAL — Kerala High Court (2016-07-04)
- LINCY EARNEST v. PALLIKANDY ZAREENA — Kerala High Court (2015-12-23)
- S.A.SHAFEENA v. U.K.VASANTHA KUMAR — Kerala High Court (2015-12-23)
- NANDANAN v. BALAKRISHNAN — Kerala High Court (2015-12-22)
- MUHAMMED KASIM v. DAVIS — Kerala High Court (2015-12-22)
- M/S. THE LEELA KOVALAM v. STATE OF KERALA — Kerala High Court (2015-12-21)
- HEMALATHA,KANAKANIVAS,KADPPAKADA,QUILON v. S.D.PHARMACY ALP.& OTHERS — Kerala High Court (2015-12-21)
- M/S.ECONOMIC TRANSPORT ORGANISATION LTD. v. C.A.SUBAIDA — Kerala High Court (2015-12-18)
- PARAKANDI POOCHARE VALAPPIL NAZARUDHEEN v. S.K.P.ABDUL SALAM — Kerala High Court (2015-12-17)
- ISWARAMBRATH BALAN v. CHETTIAM VEETTIL KAMALA — Kerala High Court (2015-12-17)