BABU MATHEW P.JOSEPH, K.T.SANKARAN

23 recorded High Court judgment(s) · 2013–2015

Courts

Disposal nature

Recent judgments

• XAVIER'S RESIDENCY v. STATE OF KERALA — Kerala High Court (2015-03-31)
• SAJEEV KRISHNANKUTTY v. SANJNA SAJEEV — Kerala High Court (2015-03-18)
• RAJESH S.A v. SANDHYA DEVI — Kerala High Court (2015-03-17)
• HAZEENA BEEVI v. SUB INSPECTOR OF POLICE — Kerala High Court (2015-03-17)
• A.R.HASHIR v. SHIMA — Kerala High Court (2015-03-10)
• UMMER FAROOQ v. STATE OF KERALA — Kerala High Court (2015-03-05)
• ALIYARKUNJU v. STATE OF KERALA — Kerala High Court (2015-03-04)
• DINCHU MOHANAN v. STATE OF KERALA — Kerala High Court (2015-03-04)
• A.G.ANILKUMAR v. THE DISTRICT COLLECTOR — Kerala High Court (2015-02-04)
• RAMAN S/O CHATHAN C.NO.8922,CENTRAL PRIS v. THE STATE OF KERALA — Kerala High Court (2015-01-23)