LexBABU MATHEW P.JOSEPH
927 recorded High Court judgment(s) · 2007–2016
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 927 |
Disposal nature
| ALLOWED | 366 |
| DISPOSED OF | 184 |
| DISMISSED | 128 |
| CLOSED | 113 |
| DISMISSED AS INFRUCTUOUS | 60 |
| DISMISSED AS WITHDRAWN | 31 |
| PARTLY ALLOWED | 24 |
| DISMISSED AS NOT PRESSED | 11 |
Recent judgments
- T.K.SURESH v. K.R.MURALEEDHARAN AND ANOTHER — Kerala High Court (2016-07-27)
- BIJU v. THE STATE OF KERALA — Kerala High Court (2016-07-27)
- SHAJI v. STATE OF KERALA — Kerala High Court (2016-07-25)
- MANSOOR AND ANR. v. THE STATE OF KERALA — Kerala High Court (2016-07-08)
- M/S.VALLAT PLASTICS ETC. v. P.V.ANILKUMAR ETC. — Kerala High Court (2016-07-07)
- KOTTU @ MADHAVI v. STATE — Kerala High Court (2016-06-24)
- REVI @ REVEENDRAN & OTHERS v. STATE OF KERALA — Kerala High Court (2016-06-24)
- NAZEER v. STATE OF KERALA — Kerala High Court (2016-06-23)
- M.MATHEW v. STATE OF KERALA — Kerala High Court (2016-06-21)
- NAZAR v. STATE OF KERALA — Kerala High Court (2016-06-21)