B.VIJAYSEN REDDY,SATISH CHANDRA SHARMA

54 recorded High Court judgment(s) · 2021–2022

Courts

Disposal nature

Recent judgments

• The APSRTC (Now TSRTC) v. G. Rama Swamy — Telangana High Court (2022-06-17)
• G. Yadaiah, v. The T.S.R.T.C., — Telangana High Court (2022-06-17)
• The Depot Manager v. B Saidulu — Telangana High Court (2022-06-17)
• Telangana State Road Transport Corporation v. D.Jagan — Telangana High Court (2022-06-17)
• The State of Telangana v. Chintala Kamalamma — Telangana High Court (2022-06-16)
• P. Narasimha v. The Chairman and Spl. Chief Secretary — Telangana High Court (2022-06-13)
• The Singareni Collieries Company Limited v. Koppula Malliah — Telangana High Court (2022-06-13)
• The Singareni Collieries Company Limited v. Srinivas Koppula — Telangana High Court (2022-06-13)
• The Singareni Collieries Co.Ltd v. The Appellate Medical Board — Telangana High Court (2022-06-13)
• Mohammed Mansoor Ali v. The Principal Secretary to Government — Telangana High Court (2022-06-13)