LexB.VIJAYSEN REDDY,HIMA KOHLI
1,583 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 1583 |
Disposal nature
| DISPOSED OF NO COSTS | 529 |
| DISPOSED OF AS INFRUCTUOUS | 287 |
| CLOSED NO COSTS | 225 |
| DISMISSED | 170 |
| DISPOSED OF AS NOT PRESSED | 122 |
| WITHDRAWN | 98 |
| DISMISSED FOR DEFAULT | 45 |
| ALLOWED NO COSTS | 29 |
Recent judgments
- P. Bharath Kumar, And Another v. The Registrar (Recruitment), And Another — Telangana High Court (2021-08-26)
- Animish Pradip Raje v. Securities and Exchange Board of India — Telangana High Court (2021-08-25)
- M/s. Archean Exports Rep. by its Authorized Signatory, v. The Government of Andhra Pradesh, Rep. by its Secretary, — Telangana High Court (2021-08-25)
- M/S. SRI SAI STONES, KHAMMAM - 2, AND ANR. v. THE GOVT. OF A.P., INDUS.AND COMMERCE DEPT., HYDERABAD,AND2OTRS. — Telangana High Court (2021-08-25)
- M/s. Sri Sai Teja Granites, v. The Government of Andhra Pradesh, — Telangana High Court (2021-08-25)
- M/s. Lalitha Granites, v. TheGoverment of Andhra Pradesh — Telangana High Court (2021-08-25)
- M/s. Mangalam Stones India (P) Ltd. v. The Government of Andhra Pradesh, rep. by its Secretary, — Telangana High Court (2021-08-25)
- Maheshwar Gurram (H.T.No. 1729000009) v. The State of Telangana and another — Telangana High Court (2021-08-25)
- Sama Danpal Reddy v. The State of Telangana — Telangana High Court (2021-08-25)
- G. Joseph v. The State of Telangana — Telangana High Court (2021-08-25)