B.VIJAYSEN REDDY
20,972 recorded High Court judgment(s) · 2020–2026
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 20972 |
Disposal nature
| DISPOSED OF NO COSTS | 16014 |
| CLOSED NO COSTS | 1088 |
| ALLOWED NO COSTS | 1037 |
| WITHDRAWN | 1005 |
| DISMISSED | 682 |
| DISMISSED AS INFRUCTUOUS | 576 |
| DISPOSED OF AS INFRUCTUOUS | 119 |
| ALLOWED REMAND NO COSTS | 115 |
Recent judgments
- Subhani Begum @ Naseem Sultana, v. The State of Telangana, — Telangana High Court (2026-05-06)
- Palle Malleshwari v. The State of Telangana, — Telangana High Court (2026-05-06)
- B.Ram Mohan Rao v. The State of Telangana — Telangana High Court (2026-05-06)
- V. Jamuna v. The State of Telangana — Telangana High Court (2026-05-06)
- A. Ravinder Rao v. The State of Telangana — Telangana High Court (2026-05-06)
- K.Tirumal Reddy v. The State of Telangana, — Telangana High Court (2026-05-06)
- Potluri Lakshmi, v. The State of Telangana — Telangana High Court (2026-05-06)
- Kakularam Parvathalu v. The State of Telangana — Telangana High Court (2026-05-06)
- D. Veeramallu v. The State of Telangana, — Telangana High Court (2026-05-06)
- SV Infra, Karminagar v. The State of Telangana — Telangana High Court (2026-05-06)
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