B.VEERAPPA,VINEET KOTHARI

31 recorded High Court judgment(s) · 2016–2016

Courts

Karnataka High Court

DISMISSED	21
DISPOSED	4
Partly Allowed	2
ALLOWED AND REMANDED	2
Transferred to Principal Bench	1
IA/Memo/VK/OP in disposal	1

SMT.SULAN @ SULABHA W/O NANASAHEB @ NANASO DOKE, v. SRI.SHIVAJI S/O DNYANU CHAVAN — Karnataka High Court (2016-09-16)
DR GEETA W/O DR MAHANTESH PATIL v. DR.MAHANTESH PATIL S/O DR V.D.PATIL — Karnataka High Court (2016-09-16)
RAJENDRAPRASAD S/O LATE KRISHNA RAO v. UNION OF INDIA AND ORS — Karnataka High Court (2016-09-16)
SIDRAM AJAGOND S/O BABURAO AJAGOND v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2016-09-08)
NAZEER AHMED S/O. MR.FAKHEER AHMED v. THE PRINCIPAL DISTRICT AND SESSIONS JUDGE — Karnataka High Court (2016-09-08)
THE STATE OF KARNATAKA THROUGH v. SHARANAPPA S/O SIDRAMAPPA — Karnataka High Court (2016-09-01)
MOHAN S/O PRAKASH KADAM v. THE STATE OF KARNATAKA — Karnataka High Court (2016-08-30)
SRI. MOINUDDIN S/O MAZHAR ALI SINCE DECEASED BY v. THE STATE OF KARNATAKA ORS — Karnataka High Court (2016-08-30)
DEEPAK S/O RATANCHANDSHAH v. THE STATE OF KARNATAKA — Karnataka High Court (2016-08-29)
THE COMMISSIONER OF PUBLIC INSTRUCTION AND ORS v. SRI.MOHAMMAD ZUBER PASHA — Karnataka High Court (2016-08-25)