B.VEERAPPA,VENKATESH NAIK T

92 recorded High Court judgment(s) · 2023–2023

Courts

Karnataka High Court

DISMISSED	29
DROPPED	28
Partly Allowed	14
Dismissal for Non Compliance of Office Objections	11
ALLOWED	5
DISPOSED	4
Dismissed for Non-Prosecution	1

SRI M SHASHIDHARAN v. S SADASHIVAPPA — Karnataka High Court (2023-05-30)
RANGARAJU @ VAJAPEYI v. STATE OF KARNATAKA — Karnataka High Court (2023-05-30)
SRI. RAVIKUMAR v. STATE OF KARNATAKA — Karnataka High Court (2023-05-22)
JABIYULLA @ NOORALISA @ JABIVULLA MUKANDAR v. STATE OF KARNATAKA — Karnataka High Court (2023-04-21)
MUNIYELLAPPA v. MS. V. RASHMI MAHESH, IAS — Karnataka High Court (2023-04-20)
SMT RAMAPRIYA v. MS PARVEEN MEHTA — Karnataka High Court (2023-04-20)
M/S METAL CLOSURES PVT LTD v. DEPUTY COMMISSIONER OF POLICE — Karnataka High Court (2023-04-20)
SHOHEB ALI @ SHAJID ALI v. THE STATE BY KARNATAKA — Karnataka High Court (2023-04-20)
PRADEEP v. STATE OF KARNATAKA — Karnataka High Court (2023-04-19)
SRI A RAVIKUMAR SHETTY v. DISTRICT COMMISSIONER — Karnataka High Court (2023-04-18)