LexB.VEERAPPA,V SRISHANANDA
147 recorded High Court judgment(s) · 2015–2023
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 147 |
Disposal nature
| DISMISSED | 59 |
| Partly Allowed | 48 |
| ALLOWED | 13 |
| ALLOWED AND REMANDED | 11 |
| DISPOSED | 6 |
| Dismissed for Non-Prosecution | 5 |
| Abated | 3 |
| DROPPED | 2 |
Recent judgments
- THE SPECIAL LAND ACQUISITION OFFICER v. SRI V MANJUNATHA — Karnataka High Court (2023-01-13)
- THE SPECIAL LAND ACQUISITION OFFICER v. SRI RAMESHA — Karnataka High Court (2023-01-13)
- THE CHIEF SECRETARY v. E GOPALAKRISHNA — Karnataka High Court (2023-01-13)
- THE SPECIAL LAND ACQUISITION OFFICER v. E GOPALAKRISHNA DEAD BY HIS LRS SMT MANJULA — Karnataka High Court (2023-01-13)
- THE SPECIAL LAND ACQUISITION OFFICER v. SRI MUNISWAMY — Karnataka High Court (2023-01-13)
- THE CHIEF SECRETARY v. SRI RAMESHA — Karnataka High Court (2023-01-13)
- THE CHIEF SECRETARY v. SRI V MANJUNATHA — Karnataka High Court (2023-01-13)
- THE SPECIAL LAND ACQUISITION OFFICER v. SRI E UMESHA — Karnataka High Court (2023-01-13)
- THE CHIEF SECRETARY v. SRI MUNISWAMY — Karnataka High Court (2023-01-13)
- THE CHIEF SECRETARY v. SRI. E.UMESHA — Karnataka High Court (2023-01-13)