B.VEERAPPA,S RACHAIAH
68 recorded High Court judgment(s) · 2013–2022
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 68 |
Disposal nature
| Partly Allowed | 25 |
| DISMISSED | 23 |
| ALLOWED | 14 |
| Abated | 2 |
| Dismissed for Non-Prosecution | 2 |
| DISPOSED | 1 |
| ALLOWED AND REMANDED | 1 |
Recent judgments
- STATE OF KARNATAKA v. C SOMASHEKAR @ SOMA — Karnataka High Court (2022-05-17)
- SHIVAPRASAD @ SHIVA v. THE STATE BY BANASAWADI POLICE — Karnataka High Court (2022-05-17)
- VINAY KUMAR v. STATE BY HULIMAVU POLICE — Karnataka High Court (2022-05-17)
- SURESH v. STATE OF KARNATAKA — Karnataka High Court (2022-04-22)
- KARIYANNA v. REVANNAA — Karnataka High Court (2022-04-21)
- ANANDA @ NANDAKUMAR v. STATE OF KARNATAKA — Karnataka High Court (2022-04-21)
- SRI SHIVANANJE GOWDA B N v. THE KARNATAKA PUBLIC SERVICE COMMISSION — Karnataka High Court (2022-04-21)
- SATISH @ KUMAR v. STATE OF KARNATAKA — Karnataka High Court (2022-04-21)
- SRI SALEEM KHAN v. STATE OF KARNATAKA — Karnataka High Court (2022-04-21)
- HALEGOWDA @ RAVI v. STATE OF KARNATAKA — Karnataka High Court (2022-04-20)
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