B.VEERAPPA,RAVI V HOSMANI

54 recorded High Court judgment(s) · 2015–2021

Courts

Disposal nature

Recent judgments

• SANTHOSH @ PRATHAP v. STATE BY KRS POLICE STATION — Karnataka High Court (2021-05-27)
• LAKSHMI JAVARAIAH @ LOKESH v. THE STATE OF KARNATAKA — Karnataka High Court (2021-05-06)
• KESHAVA @ CHONI v. STATE OF KARNATAKA BY — Karnataka High Court (2021-05-06)
• AVINASH BAJILAKERI v. THE STATE OF KARNATAKA — Karnataka High Court (2021-05-06)
• STATE OF KARNATAKA v. KESHAVA @ CHONI — Karnataka High Court (2021-05-06)
• SRI C.VASUDEVAMURTHY v. SRI S.S.AMARNATH — Karnataka High Court (2021-04-16)
• M/S IDEB PROJECTS PRIVATE LIMITED v. MR SURENDRA MOHAN GUPTA — Karnataka High Court (2021-03-24)
• RAVI v. THE STATE OF KARNATAKA — Karnataka High Court (2021-03-23)
• THE STATE OF KARNATAKA v. SRI GHAYUR AHMAD JAMALI — Karnataka High Court (2021-03-22)
• THE STATE OF KARNATAKA v. SRI. GHAYUR AHMAD JAMALI — Karnataka High Court (2021-03-22)