B.VEERAPPA,RAJESH RAI K

37 recorded High Court judgment(s) · 2021–2023

Courts

Karnataka High Court

DISMISSED	12
DROPPED	8
DISPOSED	6
Dismissed for Non-Prosecution	4
Partly Allowed	4
ALLOWED AND REMANDED	2
ALLOWED	1

B.AMITH BABU v. THE STATE OF KARNATAKA — Karnataka High Court (2023-03-17)
MR. SUBBEGOWDA v. DR.RAJKUMAR KHATHRI — Karnataka High Court (2023-02-23)
MS. K N SAROJA v. SRI KUMAR NAIK G — Karnataka High Court (2023-02-23)
THE PANCHAYATH DEVELOPMENT OFFICER v. THE JOINT DIRECTOR — Karnataka High Court (2023-02-23)
SMT. PRAMILA v. SRI. KUMAR NAIK. G — Karnataka High Court (2023-02-23)
MR. K N PUTTARAJU v. SRI KUMAR NAIK G — Karnataka High Court (2023-02-23)
MR B UVARAJU v. SRI.ANIL KUMAR B.H — Karnataka High Court (2023-02-23)
DR. MURALIDHARA K v. SRI J SURYA PRASAD — Karnataka High Court (2023-02-23)
SRI M MAHADEVASWAMY v. DR SUMITRA S — Karnataka High Court (2023-02-23)
SRI. MOULA (A1) v. STATE OF KARNATAKA — Karnataka High Court (2023-02-21)