B.VEERAPPA,RAJENDRA BADAMIKAR

68 recorded High Court judgment(s) · 2015–2021

Courts

Disposal nature

Recent judgments

• SRI S K ANANTHA RAMAN v. SRI ARUNA REDDY — Karnataka High Court (2021-04-23)
• NANDEESHA @ NANDA v. STATE OF KARNATAKA — Karnataka High Court (2021-04-23)
• CHANDRAPPA v. STATE OF KARNATAKA — Karnataka High Court (2021-04-23)
• MOHAMMED YOUSUFF v. SARAMBI — Karnataka High Court (2021-04-23)
• MR ALWYN SERRAO v. MR EDWIN SERRAO — Karnataka High Court (2021-04-23)
• SRI RAVISH M M v. THE MANAGING DIRECTOR — Karnataka High Court (2021-04-22)
• SRI D N MALLIKARJUNA v. SRI MEHABOOB BASHA — Karnataka High Court (2021-04-22)
• THE MANAGING DIRECTOR v. RAVISH M M — Karnataka High Court (2021-04-22)
• SMT. ESHWARAMMA v. SRI. SHREENATH K V — Karnataka High Court (2021-04-22)
• SRIDHARA v. STATE BY MALLANDUR POLICE — Karnataka High Court (2021-04-21)