B.VEERAPPA,N S SANJAY GOWDA

141 recorded High Court judgment(s) · 2017–2021

Courts

Karnataka High Court

141

DISMISSED	47
DROPPED	45
DISPOSED	29
Dismissed for Non-Prosecution	8
ALLOWED	5
ALLOWED AND REMANDED	4
Partly Allowed	2
Abated	1

SRI BASAVARAJ SHIVAPPA MUTTAGI v. STATE OF KARNATAKA — Karnataka High Court (2021-10-16)
SRI MURALI PUTTABARTHI S/O LATE ASWARTHANARAYANA v. SMT. PADMA RAMACHANDRAPPA — Karnataka High Court (2021-10-08)
NISHA S KUMAR v. SHAILESH KUMAR — Karnataka High Court (2021-10-08)
SRI PRAKASH B.S v. SMT. MANJAMMA — Karnataka High Court (2021-10-08)
UNION OF INDIA v. N K PRASAD — Karnataka High Court (2021-10-08)
DR DIPTI DEODHARE v. NATIONAL TECHNICAL RESEARCH ORGANISATION — Karnataka High Court (2021-10-08)
MR HARDESH JAIN @ HARDESH KUMAR v. SMT A PRATIBA — Karnataka High Court (2021-10-08)
PURAVANKARA LIMITED v. MR. TUSHAR GIRI NATH — Karnataka High Court (2021-10-07)
M D CHANDRASHEKAR v. SMT.T.M.VIJAYA BHASKAR, — Karnataka High Court (2021-10-07)
SHRI N MAHESH v. SHRI GEORGE KOIL PILLAI — Karnataka High Court (2021-10-05)