B.VEERAPPA,N.KUMAR

367 recorded High Court judgment(s) · 2014–2016

Courts

Karnataka High Court

367

DISMISSED	223
DROPPED	64
ALLOWED	27
DISPOSED	15
ALLOWED AND REMANDED	14
Partly Allowed	10
REJECTED	6
Dismissed for Non-Prosecution	4

UMESH B V v. THE STATE OF KARNATAKA — Karnataka High Court (2016-06-21)
MAHESH P v. THE STATE OF KARNATAKA — Karnataka High Court (2016-06-21)
SRI. T. JAYASHEKAR v. THE STATE OF KARNATAKA — Karnataka High Court (2016-06-21)
T M DEVARAJU v. THE STATE OF KARNATAKA — Karnataka High Court (2016-06-21)
SURESH KUMAR H S v. THE KARNATAKA PUBLIC SERVICE COMMISSION — Karnataka High Court (2016-06-21)
M/S SUNFLAMES FUEL PVT LTD v. DR A VENKATESH — Karnataka High Court (2016-04-29)
SRI MAHENDRA KUMAR G R v. SRI AJAYA SETH — Karnataka High Court (2016-04-28)
SRI H C RANGE GOWDA v. SRI AJAYA SETH — Karnataka High Court (2016-04-28)
SRI KRISHNA K v. SRI AJAYA SETH — Karnataka High Court (2016-04-28)
SRI K V CHANDRASHEKARA v. SRI AJAYA SETH — Karnataka High Court (2016-04-28)