B.VEERAPPA,MOHAN M. SHANTANAGOUDAR

212 recorded High Court judgment(s) · 2014–2016

Courts

Karnataka High Court

212

DISMISSED	129
ALLOWED	43
DISPOSED	26
Partly Allowed	7
Dismissed for Non-Prosecution	3
ALLOWED AND REMANDED	3
DROPPED	1

SRI B R SRINIVAS v. SMT K M VINAYA — Karnataka High Court (2016-03-11)
K MAHADEVU v. THE JOINT COMMISSIONER OF CUSTOMS — Karnataka High Court (2016-03-11)
CHANDRAN S/O MARIYAPPAN v. THE STATE OF KARNATAKA — Karnataka High Court (2016-03-04)
STATE OF KARNATAKA v. YASHODA @ SUJATHA — Karnataka High Court (2016-03-03)
STATE BY POLICE SUB INSPECTOR v. NITHINRAJ SHETTY @ NITHIN BOLOOR — Karnataka High Court (2016-03-02)
SRI SHABAB @ KABAB v. THE STATE OF KARNATAKA — Karnataka High Court (2016-03-02)
STATE BY HOLEHONNUR POLICE v. PARAMESHWARAPPA — Karnataka High Court (2016-03-02)
SRI MALLIKARJUNA v. THE STATE OF KARNATAKA — Karnataka High Court (2016-03-01)
SRI SUBRAMANI @ SUBRAMANYAM v. STATE BY THIRUMANI POLICE STATION — Karnataka High Court (2016-03-01)
RAJESH @ RAJENDER KOHAR v. STATE OF KARNATAKA AMRUTH HALLI POLICE — Karnataka High Court (2016-03-01)