B.VEERAPPA,M G UMA

232 recorded High Court judgment(s) · 2016–2023

Courts

Disposal nature

Recent judgments

• SRI M SHASHIDHARAN v. K BHOOPALA — Karnataka High Court (2023-04-20)
• JEETENDRA KUMAR RAJAN v. REGISTRAR GENERAL — Karnataka High Court (2023-03-10)
• THE COMMISSIONER v. SRI MADAIAH — Karnataka High Court (2022-09-23)
• THE COMMISSIONER v. SMT NIRMALA BAI N — Karnataka High Court (2022-09-23)
• BANGALORE DEVELOPMENT AUTHORITY v. SMT. SHANTHAMMA C — Karnataka High Court (2022-09-23)
• THE COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY v. SRI RAJENDRA PATEL — Karnataka High Court (2022-09-23)
• THE COMMISSIONER BENGALORE DEVELOPMENT AUTHORITY v. SMT. K N SANNAMMA — Karnataka High Court (2022-09-23)
• THE COMMISSIONER v. SRI MOTAIAH — Karnataka High Court (2022-09-23)
• THE COMMISSIONER v. SRI POOJIGAPPA — Karnataka High Court (2022-09-23)
• THE BANGALORE DEVELOPMENT AUTHORITY v. SRI B N N MURTHY — Karnataka High Court (2022-09-23)