B.VEERAPPA,K.S. HEMALEKHA

1,148 recorded High Court judgment(s) · 2013–2023

Courts

Karnataka High Court

1148

DISMISSED	386
DROPPED	378
Partly Allowed	148
DISPOSED	131
ALLOWED	43
Dismissed for Non-Prosecution	31
ALLOWED AND REMANDED	23
Abated	7

SRI.N.P.AMRUTESH v. THE UNION OF INDIA — Karnataka High Court (2023-05-30)
SRI D HANUMANTHARAYAPPA v. SMT PARVATHAMMA — Karnataka High Court (2023-05-24)
MR RAJESH v. STATE OF KARNATAKA — Karnataka High Court (2023-05-23)
SRI SATHISH v. THE STATE BY BANTWAL POLICE — Karnataka High Court (2023-05-22)
SRI. NANJAPPA v. STATE OF KARNATAKA — Karnataka High Court (2023-03-17)
LAXMI @ KULLI v. THE STATE BY MANDYA RURAL POLICE STATION — Karnataka High Court (2023-03-03)
SRI B S BELLIAPPA v. SRI B S THAMMAIAH — Karnataka High Court (2023-03-03)
SRI K M CHANDRASHEKAR v. SRI V SURESH KUMAR — Karnataka High Court (2023-02-16)
SRI ASHRAF ALI NADAF v. SRI SANJAY MOHAN — Karnataka High Court (2023-02-09)
SRI .RAGHAVENDRA V v. SRI MANJUNATH PRASAD — Karnataka High Court (2023-02-09)