B.VEERAPPA,K.NATARAJAN

118 recorded High Court judgment(s) · 2016–2022

Courts

Disposal nature

Recent judgments

• DEPUTY COMMISSIONER AND SPECIAL LAND ACQUISITION OFFICER v. M/S S V GLOBAL MILL LIMITED — Karnataka High Court (2022-10-21)
• NATIONAL INSURANCE COMPANY LIMITED v. SOMESHA. P — Karnataka High Court (2022-02-25)
• SMT JEANNE PINTO v. DEPUTY CONSERVATOR OF FORESTS — Karnataka High Court (2021-01-06)
• H R SUBRAMANYA SHASTRY v. SRI K MOHAN KUMAR — Karnataka High Court (2021-01-06)
• SRI. R. ANTHONY JOSEPH v. SRI. FRANCIS BILLOMANE — Karnataka High Court (2020-12-23)
• GOVINDARAJU @ KUTTI v. THE STATE OF KARNATAKA — Karnataka High Court (2020-12-23)
• PRASAD ALIAS SHIVAPRASAD v. STATE — Karnataka High Court (2020-12-22)
• STATE BY CHELUR v. DEVARAJA — Karnataka High Court (2020-12-15)
• GOWRISH @ SUJITH @ GOWRI v. STATE OF KARNATAKA — Karnataka High Court (2020-12-15)
• MAHESH v. THE STATE OF KARNATAKA — Karnataka High Court (2020-12-15)