LexB.VEERAPPA,JAYANT PATEL
23 recorded High Court judgment(s) · 2015–2017
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 23 |
Disposal nature
| DISMISSED | 11 |
| DISPOSED | 4 |
| Dismissed for Non-Prosecution | 3 |
| DROPPED | 3 |
| ALLOWED | 1 |
| ALLOWED AND REMANDED | 1 |
Recent judgments
- E. VIVEKRAJ v. KSHEMA FINANCE CORPORATION — Karnataka High Court (2017-09-08)
- LT GOVERNER v. SRI M VASUDEVAN — Karnataka High Court (2017-09-01)
- B N GOPALASWAMY v. KHALEEL AHMED K R — Karnataka High Court (2017-06-30)
- THE COMMISSIONER OF INCOME-TAX v. SMT. T. MANJULA — Karnataka High Court (2017-01-27)
- SMT NISHA GOPAL GANGAL v. THE CHAIRMAN — Karnataka High Court (2017-01-27)
- THE COMMISSIONER OF INCOME-TAX v. SMT. CHANDRAVADANA — Karnataka High Court (2017-01-27)
- THE COMMISSIONER OF INCOME-TAX v. LATE SMT. JANAKAMMA — Karnataka High Court (2017-01-27)
- THE COMMISSIONER OF INCOME-TAX v. SHRI T. SATYANARAYANA REDDY — Karnataka High Court (2017-01-27)
- THE COMMISSIONER OF INCOME-TAX v. SRI A. THIMMAIAH REDDY — Karnataka High Court (2017-01-27)
- THE COMMISSIONER OF INCOME-TAX v. SHRI DASHARATHARAMA REDDY — Karnataka High Court (2017-01-27)