LexB.VEERAPPA,HEMANT CHANDANGOUDAR
111 recorded High Court judgment(s) · 2017–2022
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 111 |
Disposal nature
| DISMISSED | 34 |
| Partly Allowed | 30 |
| DISPOSED | 26 |
| ALLOWED | 18 |
| Abated | 2 |
| ALLOWED AND REMANDED | 1 |
Recent judgments
- BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED v. M/S D.L. ELECTRICALS — Karnataka High Court (2022-09-30)
- BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED v. M/S SURYA ELECTRICALS — Karnataka High Court (2022-09-30)
- BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED v. M/S S B CONSTRUCTIONS — Karnataka High Court (2022-09-30)
- BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED v. M/S THIRUMALA SHREE ELECTRICALS — Karnataka High Court (2022-09-30)
- BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED v. M/S D L ELECTRICALS — Karnataka High Court (2022-09-30)
- BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED v. M/S. RAVI ELECTRICALS — Karnataka High Court (2022-09-30)
- BANGALORE ELECTRICITY SUPPLY COMPANY (BESCOM) v. M/S. S. B. CONSTRUCTIONS — Karnataka High Court (2022-09-30)
- THE CHAIRMAN CUM MANAGING DIRECTOR v. SRI YAMANAPPA — Karnataka High Court (2022-09-30)
- BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED v. M/S. S.B. CONSTRUCTIONS — Karnataka High Court (2022-09-30)
- BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED v. M/S. CHOWDESHWARI ENTERPRISES — Karnataka High Court (2022-09-30)