B.VEERAPPA,HANCHATE SANJEEVKUMAR

28 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• M/S CITICORP FINANCE (INDIA) LIMITED v. MR RAJU M MAHTANEY — Karnataka High Court (2021-10-25)
• M/S ENERGEX SYSTEMS INDIA v. M/S GANESH INDUSTRIAL SUPPLIES — Karnataka High Court (2021-10-25)
• POLYTECH AUTOMATION PRIVATE LIMITED v. INTERPUMP HYDRAULICS INDIA PVT LTD — Karnataka High Court (2021-10-25)
• THE STATE OF KARNATAKA v. K S RAMESH — Karnataka High Court (2021-10-25)
• SRI. G. RAJU v. SMT. USHA — Karnataka High Court (2021-10-25)
• MR. T LEKHARAJ v. SMT. RASHMI T U — Karnataka High Court (2021-10-22)
• MR. T LEKHARAJ v. SMT. RASHMI T U — Karnataka High Court (2021-10-22)
• SRI D S VEERABHADRAPPA v. THE REGISTRAR OF CO OPERATIVE SOCIETIES — Karnataka High Court (2021-10-22)
• SHRI S MUNIRAJU v. SHRI.NAVEEN JOSEPH — Karnataka High Court (2021-10-22)
• BANASHANKARI ELECTRICALS v. SRI. NAVINCHANDRA — Karnataka High Court (2021-10-22)