B.VEERAPPA,E.S.INDIRESH

49 recorded High Court judgment(s) · 2018–2021

Courts

Disposal nature

Recent judgments

• SMT GEETHA R J v. SRI RAJKUMAR KATRI — Karnataka High Court (2021-09-14)
• SMT SUGUNA v. SRI SHIVAPPA H. LAMANI — Karnataka High Court (2021-09-14)
• SRI. N. SHANKARAPPA v. SHRI. MOHAMMAD MOHSIN IAS — Karnataka High Court (2021-09-14)
• N. LAKSHMINARASIMHAIAH v. K. RAMALINGAIAH — Karnataka High Court (2021-09-14)
• SRI VENKATASHAMAPPA v. SRI N V BABU — Karnataka High Court (2021-09-14)
• SRI. K. P. ABRAHAM v. SMT. SANGEETHA ABRAHAM — Karnataka High Court (2021-09-14)
• SRI. SHAIK ABDULLA v. NASRULLA @ NAJJU — Karnataka High Court (2021-09-14)
• SRI M H SRIDHAR v. SRI M H CHANDRAPPA — Karnataka High Court (2021-09-14)
• THE BENGALURU DISTRICT ECONOMICALLY v. SRI H T MANJAPPA — Karnataka High Court (2021-09-13)
• SRI. SURYANARAYANA v. DR. N. MANJULA — Karnataka High Court (2021-09-13)