B.VEERAPPA,B.A.PATIL

59 recorded High Court judgment(s) · 2017–2019

Courts

Disposal nature

Recent judgments

• SRI LOKESH K v. SRI NARAYANAPPA — Karnataka High Court (2019-08-16)
• RAJAPPA v. STATE BY SUB-INSPECTOR OF POLICE — Karnataka High Court (2018-09-01)
• SANTOSH v. STATE OF KARNATAKA — Karnataka High Court (2018-09-01)
• HARISH v. STATE OF KARNATAKA — Karnataka High Court (2018-09-01)
• RAGHAVENDRA G BONDA v. STATE OF KARNATAKA — Karnataka High Court (2018-09-01)
• PRASHANTH v. THE STATE OF KARNATAKA BY — Karnataka High Court (2018-09-01)
• MADIVALAYYA HIREMATH v. SRINIVAS PODDAR — Karnataka High Court (2017-04-21)
• THE BRANCH MANAGER v. SMT.VAISHALI W/O JAISINGH JAGATAP AND ORS — Karnataka High Court (2017-04-20)
• VISHWANATH S/O SANGAPPA KORWAR v. LINGARAJ S/O SHIVASHARANAPPA BHIMALLI — Karnataka High Court (2017-04-20)
• SMT.JYOTI W/O LATE SANTOSH v. SRI.LALU CHAVAN S/O NAMU CHAVAN — Karnataka High Court (2017-04-20)