B.VEERAPPA

8,374 recorded High Court judgment(s) · 2013–2022

Courts

Karnataka High Court

8374

DISMISSED	4107
DISPOSED	2199
ALLOWED	1257
Partly Allowed	365
ALLOWED AND REMANDED	216
Converted	92
IA/Memo/VK/OP in disposal	63
Dismissed for Non-Prosecution	51

BRAHMI CONSTRUCTIONS PVT LTD v. IE INFRA PVT LTD (OPC) — Karnataka High Court (2022-11-18)
SRI B S VENKATACHALAIAH SINCE DECEASED BY HIS LRS PARVATHAMMA v. THE STATE OF KARNATAKA — Karnataka High Court (2022-11-18)
LAKSHMINARAYANA MOGERAYA v. THE COMMISSIONER — Karnataka High Court (2022-11-18)
THE SPECIAL LAND ACQUISITION OFFICER, v. STATE OF KARNATAKA, — Karnataka High Court (2022-09-16)
ALI MOHAMMED KHAN v. SMT.SHAKINA BEGUM AND ORS — Karnataka High Court (2022-09-16)
BHARATIYA RESERVE BANK NOTE MUDRAN PRIVATE LIMITED v. KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD — Karnataka High Court (2022-09-16)
SMT. LAKSHMAMMA v. THE CHIEF SECRETARY — Karnataka High Court (2022-09-03)
ALI PEER AND ANR v. THE STATE OF KARNATAKA AND ANR — Karnataka High Court (2022-09-03)
SRI THIPPE RANGAPPA v. THE CHIEF SECRETARY — Karnataka High Court (2022-09-03)
GRAM MANDALA, ADAVIHULAGABALA v. THE DEPUTY COMMISSIONER(FOOD) AND ANR — Karnataka High Court (2021-12-04)