B.V.PINTO,N.KUMAR

37 recorded High Court judgment(s) · 2012–2012

Courts

Disposal nature

Recent judgments

• SRI D S RANGAREDDIYAVAR S/O SHIVAREDDI v. THE SENIOR DIVISIONAL MANAGER — Karnataka High Court (2012-12-10)
• A C PRAKASH v. TAZEEN RUHI — Karnataka High Court (2012-12-10)
• THE STATE OF KARNATAKA v. SRI K K KATHARE S/O LATE KRISHNA KATHARE — Karnataka High Court (2012-12-10)
• KODAGU HEGGADE SAMAJA v. THE STATE OF KARNATAKA — Karnataka High Court (2012-12-10)
• DIGAMBAR WARTY S/O MADHAVAN WARTY v. DISTRICT REGISTRAR BANGALORE URBAN DISTRICT — Karnataka High Court (2012-12-07)
• SRI HARISH KUMAR G JAIN v. THE DEPUTY COMMISSIONER — Karnataka High Court (2012-12-07)
• M/S HINDUSTAN AERONAUTICS LIMITED v. MR S SHANKAR RAO — Karnataka High Court (2012-12-07)
• K SEETHARAM BHAT v. GENERAL MANAGER (ADMN & HRD) — Karnataka High Court (2012-12-07)
• SRI Y VENKATESH S/O LATE YELLAPPA v. THE KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD — Karnataka High Court (2012-12-05)
• BANGALORE DEVELOPMENT AUTHORITY v. SRI H SHAMAIAH @ SHAMANNA — Karnataka High Court (2012-12-05)