B.V.PINTO,N.K.PATIL

43 recorded High Court judgment(s) · 2012–2012

Courts

Disposal nature

Recent judgments

• S SRIRAM v. SMT. SUBBALAKSHMI — Karnataka High Court (2012-10-19)
• K BABURAJU S/O K RAMAKRISHNAMARAJU v. THE PRINCIPAL — Karnataka High Court (2012-10-19)
• THE ASSISTANT COMMISSIONER v. SMT. PUTTAMMA — Karnataka High Court (2012-10-19)
• MR M NIRANJAN MURTHY v. SMT P N PADMA — Karnataka High Court (2012-08-03)
• KARNATAKA STATE FINANCE CORPORATION v. SRI P PANCHEGOWDA — Karnataka High Court (2012-06-01)
• SHIVA PRAKASH v. SMT.ANNAPURNA — Karnataka High Court (2012-06-01)
• SRI.ANANTHARAMU B G S/O GANGAMARAIAH v. SMT.H R LAKSHMI @ RAJANI W/O ANANTHARAMU B G — Karnataka High Court (2012-06-01)
• SMT S DIVYA v. K NARENDRA BABU — Karnataka High Court (2012-06-01)
• M/S. BRANDHOUSE RETAILS LIMITED v. M/S. ANZ FAMILY TRUST — Karnataka High Court (2012-06-01)
• SRI UMA MAHESH v. SMT NETHRAVATHI — Karnataka High Court (2012-05-31)