B.V.PINTO,K.SREEDHAR RAO

283 recorded High Court judgment(s) · 2010–2013

Courts

Karnataka High Court

283

DISMISSED	128
DISPOSED	47
DROPPED	41
ALLOWED	31
Partly Allowed	20
ALLOWED AND REMANDED	7
Abated	4
Dismissed for Non-Prosecution	2

RAGHAVENDRA v. THE STATION HOUSE OFFICER — Karnataka High Court (2013-08-14)
SRI K P BHEEMAIAH S/O PUTTA MALLAIAH v. THE STATE — Karnataka High Court (2013-08-14)
K. RAMESH v. GOVERNMENT OF KARNATAKA — Karnataka High Court (2013-08-13)
STATE OF KARNATAKA v. SRINIVAS — Karnataka High Court (2013-08-05)
H K LAKSHMANA GOWDA v. S RAMAIAH S/O KENGEGOWDA @ SANNAIAH — Karnataka High Court (2013-08-05)
SRI VASUDEVA IRAPPA NAIK v. THE STATION HOUSE OFFICER — Karnataka High Court (2013-08-05)
STATE v. KALALIAH — Karnataka High Court (2013-08-02)
SRI K B VIJAYAN v. THE STATE OF KARNATAKA — Karnataka High Court (2013-08-02)
STATE BY THE P S I v. M AITHAPPA NAIK @ ITHAPPA — Karnataka High Court (2013-08-01)
SMT GANGARATHNAMMA v. STATE OF KARNATAKA — Karnataka High Court (2013-08-01)