B.V.PINTO,D.V.SHYLENDRA KUMAR
55 recorded High Court judgment(s) · 2012–2012
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| Karnataka High Court | 55 |
Disposal nature
| DISMISSED | 35 |
| DISPOSED | 10 |
| ALLOWED | 5 |
| Partly Allowed | 4 |
| REJECTED | 1 |
Recent judgments
- AKASH v. STATION HOUSE OFFICER — Karnataka High Court (2012-08-25)
- SRI HITESH TRIVEDI v. SMT. MAYURI OJHA — Karnataka High Court (2012-08-25)
- SMT SHAKEELA BANU v. STATE OF KARNATAKA — Karnataka High Court (2012-08-25)
- JAITHUMBI CONVICT NO 10125 v. STATE BY BASAVAPATNA POLICE — Karnataka High Court (2012-08-25)
- R MANJUNATH S/O RAJANNA v. SRI M A PUNITH — Karnataka High Court (2012-08-25)
- B.A.RAFIQ v. THE STATE OF KARNATAKA — Karnataka High Court (2012-08-24)
- Y U KRISHNAPRASAD v. STATE OF KARNATAKA — Karnataka High Court (2012-08-24)
- SMT.SAPNA S H v. STATE OF KARNATAKA — Karnataka High Court (2012-08-24)
- SMT.SANGEETHA v. STATE OF KARNATAKA — Karnataka High Court (2012-08-24)
- SMT.NETRAVATHI v. STATE OF KARNATAKA — Karnataka High Court (2012-08-22)
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