B.V.PINTO

1,035 recorded High Court judgment(s) · 2011–2013

Courts

Karnataka High Court

1035

DISMISSED	488
ALLOWED	291
DISPOSED	157
Partly Allowed	48
ALLOWED AND REMANDED	12
Converted	11
REJECTED	10
Dismissed for Non-Prosecution	9

AKRAM PASHA v. THE STATE OF KARNATAKA — Karnataka High Court (2013-12-27)
SRI CHANDRAPRAKASH v. CHOWDESHWARI — Karnataka High Court (2013-12-20)
M/S INDRADHANUSH PROPERTIES PVT LTD v. M. GOPAL — Karnataka High Court (2013-12-20)
PRECILLA FLAVIA MIRANDA v. PREMPRASAD SHETTY — Karnataka High Court (2013-12-19)
SRI K KUPPUSWAMY v. SRI ASHWATH NARAYAN — Karnataka High Court (2013-12-19)
SMT. HANUMANTHAMMA v. SRI MALLAPPA — Karnataka High Court (2013-12-19)
SRI IYANNA v. NINGEGOWDA — Karnataka High Court (2013-12-18)
CHENNAIAH SINCE DEAD REP. BY HIS LRS v. P. NEELAMEGAM — Karnataka High Court (2013-12-18)
N BALAKRISHNA SHETTY v. SMT S RAJALAKSHMI — Karnataka High Court (2013-12-18)
R NARASIMHA v. SMT RAMAMMA — Karnataka High Court (2013-12-18)